Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58AG] [Entire Act] Union of India - Subsection Section 58AG(a) in The Advocates Act, 1961 (a)the Final examination in a case where such person has, before the 31st day of December, 1976, passed the Intermediate examination,
