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Delhi High Court - Orders

Prem Chand Garg & Ors vs Union Of India & Ors on 19 May, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~6
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 6533/2019 & CM APPL. 27615/2019
                                PREM CHAND GARG & ORS.                           ..... Petitioners
                                                  Through:     Mr. Aayush Goel, Adv.

                                                  versus

                                UNION OF INDIA & ORS.                            ..... Respondents


                                                  Through:     Mr. Monika Arora, Adv. for R-1.
                                                               Mr. Ankur Mittal, Ms. Meera Murali
                                                               & Ms. Aishwarya Pandey, Advs. for
                                                               R-2.
                                                               Mr. Aditya Singla, Sr. Standing
                                                               Counsel with Ms. A. S. Veena & Mr.
                                                               Yatharth Singh, Advs. for DRI.
                                                               Mr. Abhishek Anand & Mr. Mohak
                                                               Sharma, Advs. for R-4.


                                CORAM:
                                HON'BLE MR JUSTICE VIBHU BAKHRU
                                HON'BLE MR JUSTICE AMIT MAHAJAN
                                                  ORDER

% 19.05.2022

1. Mr. Ayush Goyal, learned counsel appearing for the petitioner states that he has been recently engaged and has instructions to withdraw the present petition.

Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:20.05.2022

2. This petition and the application are dismissed as withdrawn.

VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 19, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:20.05.2022