Delhi High Court - Orders
Prem Chand Garg & Ors vs Union Of India & Ors on 19 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6533/2019 & CM APPL. 27615/2019
PREM CHAND GARG & ORS. ..... Petitioners
Through: Mr. Aayush Goel, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Monika Arora, Adv. for R-1.
Mr. Ankur Mittal, Ms. Meera Murali
& Ms. Aishwarya Pandey, Advs. for
R-2.
Mr. Aditya Singla, Sr. Standing
Counsel with Ms. A. S. Veena & Mr.
Yatharth Singh, Advs. for DRI.
Mr. Abhishek Anand & Mr. Mohak
Sharma, Advs. for R-4.
CORAM:
HON'BLE MR JUSTICE VIBHU BAKHRU
HON'BLE MR JUSTICE AMIT MAHAJAN
ORDER
% 19.05.2022
1. Mr. Ayush Goyal, learned counsel appearing for the petitioner states that he has been recently engaged and has instructions to withdraw the present petition.
Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:20.05.20222. This petition and the application are dismissed as withdrawn.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 19, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:20.05.2022