Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 4 September, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar John, Adv.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 04.09.2023 I.A. 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) & I.A. 13246/2023 (under Order XXVI Rule 9 of the CPC)
1. Owing to paucity of time, it is not possible to hear this matter today.
2. Re-notify for hearing and disposal of these applications on 17 October 2023 at the end of the Board.
C. HARI SHANKAR, J.
SEPTEMBER 4, 2023 dsn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:10:42