Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 4 September, 2023

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~19
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 488/2023
                                       APL APOLLO TUBES LIMITED                ..... Plaintiff
                                                    Through: Mr. Tushar John, Adv.

                                                                            versus

                                       M/S STEEL TRACK & ORS.                                                              ..... Defendants
                                                     Through:

                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                                    ORDER

% 04.09.2023 I.A. 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) & I.A. 13246/2023 (under Order XXVI Rule 9 of the CPC)

1. Owing to paucity of time, it is not possible to hear this matter today.

2. Re-notify for hearing and disposal of these applications on 17 October 2023 at the end of the Board.

C. HARI SHANKAR, J.

SEPTEMBER 4, 2023 dsn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:10:42