Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in Madhya Pradesh Private Security Agencies Rules, 2012

(3)The competent Authority will respect the functioning of training facility from time to time either by itself or through its own officers. Normally such inspection will be conducted at least two times every year.