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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

(c)the words and expressions used and not denned in this Act but defined in the Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Act, 1949 (Tamil Nadu Act XXIX of 1949) or in the statutory order shall have the meanings respectively assigned to them in the said Act or in the said statutory order.