Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(4) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (4)If the owner of any factory fails to comply with any provision of this section, he shall be punishable with fine which may extend to two hundred and fifty rupees.
