Bombay High Court
Zarir Pesi Bharucha vs Niloufer Soli Lam on 27 March, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-41
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 6697 OF 2023
In
PARSI SUITS 20 OF 2022
Zarir Pesi Bharucha ....PETITIONER
V/S
Niloufer Soli Lam ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 31885 OF 2022 In PARSI SUITS 20 OF 2022 Zarir Pesi Bharucha ....PETITIONER V/S Niloufer Soli Lam ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28657 OF 2022 In SUITS 335 OF 2022 Zarir Pesi Bharucha ....PETITIONER V/S Niloufer Soli Lam ....RESPONDENT WITH INTERIM APPLICATION NO. 4886 OF 2022 In SUITS 335 OF 2022 Page 1/2 ::: Uploaded on - 28/03/2023 ::: Downloaded on - 28/03/2023 17:08:32 ::: Zarir Pesi Bharucha ....PETITIONER V/S Niloufer Soli Lam And Anr ....RESPONDENT Adv. Zal Andhyarujina i/b Bimal Rajasekhar for Plaintiff. (Mentioned) (To be placed on First on HOB) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th March, 2023 P.C. :
S. O. to 10/04/2023 ( H. O. B.).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/03/2023 ::: Downloaded on - 28/03/2023 17:08:32 :::