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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(d) in Arunachal Pradesh Indian Medicine Council Act, 2013

(d)shall be entitled to give any evidence at any request or in any court of law as an expert under section 45 of the Indian Evidence Act, 1872 on any matter relating to Indian Medicine.