Calcutta High Court (Appellete Side)
(Tarun Kumar & Anr vs The State Of West Bengal & Ors.) on 7 September, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1 179 07.09.2015
rrc W. P. 21511 (W) of 2015 (Tarun Kumar & Anr. Vs. The State of West Bengal & Ors.) Mr. Sirshendu Sinha Roy .....For the petitioners Mr. Subhabrata Dutta ......For the State Learned advocate for the petitioners is not ready to argue the writ petition. List the writ petition in the next monthly list.
( Dipankar Datta, J. )