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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(v) in Raiganj University Act, 2014

(v)the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in case of Faculty Council for Postgraduate Studies in Arts;