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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(d) in The Protection of Women from Domestic Violence Act, 2005

(d)the form and the manner in which an application for protection order may be made to the Magistrate under clause (c) of sub-section (1) of section 9;