Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(1)(d) in The Gujarat Ownership Flats Act, 1973 (d)The percentage of undivided interest appertaining to the apartment in the common areas and facilities.