Punjab-Haryana High Court
Roshni Devi vs Kulwant Singh on 23 May, 2019
Author: Kuldip Singh
Bench: Kuldip Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-1118-2003 (O&M)
Date of decision: 23.05.2019
ROSHNI DEVI AND OTHERS
.....Appellants
versus
KULWANT SINGH AND ANOTHER
......Respondents
CORAM: Hon'ble Mr.Justice Kuldip Singh
Present: None for the appellants
Mr.Rahul Pathania, Advocate for respondent no.3
1. Whether Reporters of Local Newspapers may be allowed to see the
judgment?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Kuldip Singh, J. (Oral)
None has appeared for the appellants despite being notified by the Registry.
Dismissed for want of prosecution.
23.05.2019 (Kuldip Singh)
gk Judge
Whether speaking/ reasoned: No
Whether Reportable: No
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