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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(5)After nomination of all the members of the Board including the Chairman, the Government shall, by notification, publish the names of all the members of the Board.