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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(h) in Nagar Parishad Sasaram Plastic Waste Management Bye-laws, 2018

(h)"importer" means a person who imports or intends to import and holds an Importer -Exporter Code number, unless otherwise specifically exempted;