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Uttarakhand High Court

Chandra Lal vs Uttarakhand Information Commission & ... on 25 March, 2015

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

WPMS No. 523 of 2010
Hon'ble Servesh Kumar Gupta, J.

Mr. Dharmendra Barthwal, Advocate, for the petitioner. None is present on behalf of the respondents.

Mr. Barthwal, Advocate seeks and is granted one week's time to file his vakalatnama on behalf of the petitioner. List thereafter.

(Servesh Kumar Gupta, J.) 25.03.2015 Nadim