Uttarakhand High Court
Chandra Lal vs Uttarakhand Information Commission & ... on 25 March, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
WPMS No. 523 of 2010 Hon'ble Servesh Kumar Gupta, J.
Mr. Dharmendra Barthwal, Advocate, for the petitioner. None is present on behalf of the respondents.
Mr. Barthwal, Advocate seeks and is granted one week's time to file his vakalatnama on behalf of the petitioner. List thereafter.
(Servesh Kumar Gupta, J.) 25.03.2015 Nadim