Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(l) in The Guru Nanak Dev University Amritsar Act, 1969

(l)all other matters which by this Act or the Statutes are to be or may be provided for by the Ordinances.