Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2) in Assam General Sales Tax Act, 1993

(2)The Assessing Officer shall cancel the certificate of registration when
(i)The business in respect of which the certificate was issued has been discontinued or transferred, or
(ii)The liability to pay tax in respect of such business has ceased under this Act.