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State of Odisha - Section

Section 90 in The Orissa Development Authorities Rules, 1983

90. Annual statement of accounts.

(1)The annual statement of accounts and the balance-sheet of the Authority under Sub-section (1) of Section 81 shall be in Form XIX and Form XX, respectively.
(2)The annual statement of accounts and the balance-sheet shall be submitted by the Authority, at the end of every financial year to the State Government.