Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 113] [Entire Act] State of Karnataka - Subsection Section 113(3) in Karnataka Panchayat Raj Act, 1993 (3)The Grama Panchayat may reduce in rank, remove or dismiss any employee appointed by it.
