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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975

1. Short title and commencement.

(1)This scheme shall be called the Himachal Pradesh Grant of Nautor Land to Landless persons, other Eligible persons scheme, 1975.
(2)It shall come into force at once.