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Punjab-Haryana High Court

Surjit Kaur And Ors vs State Of Punjab And Anr on 21 January, 2020

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                 CWP No. 28754 of 2017
                                 Date of decision : 21.01.2020

Surjit Kaur and others
                                                                   ....Petitioners
                                    Versus



State of Punjab and another
                                                                 .....Respondents



CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI


Present:-   Mr. Sunny Singla, Advocate with
            Mr. Lavish Aora, Advocate for
            Mr. Sanjeev Kumar Arora, Advocate for the petitioners.

            Mr. Mehardeep Singh, Additional Advocate General, Punjab.

            ***

Harsimran Singh Sethi, J. (Oral)

For detailed order, see order of even date passed in CWP No. 9440 of 2014 titled as Sharda Devi and others Vs. State of Punjab and others.



January 21, 2020                    ( HARSIMRAN SINGH SETHI )
kanchan                                      JUDGE


Whether reasoned/speaking? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 09-02-2020 15:45:12 :::