Punjab-Haryana High Court
Surjit Kaur And Ors vs State Of Punjab And Anr on 21 January, 2020
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 28754 of 2017
Date of decision : 21.01.2020
Surjit Kaur and others
....Petitioners
Versus
State of Punjab and another
.....Respondents
CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present:- Mr. Sunny Singla, Advocate with
Mr. Lavish Aora, Advocate for
Mr. Sanjeev Kumar Arora, Advocate for the petitioners.
Mr. Mehardeep Singh, Additional Advocate General, Punjab.
***
Harsimran Singh Sethi, J. (Oral)
For detailed order, see order of even date passed in CWP No. 9440 of 2014 titled as Sharda Devi and others Vs. State of Punjab and others.
January 21, 2020 ( HARSIMRAN SINGH SETHI ) kanchan JUDGE
Whether reasoned/speaking? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 09-02-2020 15:45:12 :::