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[Cites 0, Cited by 0] [Section 34F] [Entire Act]

Union of India - Subsection

Section 34F(1) in The Tobacco Board, Rules, 1976

(1)Every processor or manufacturer of Virginia tobacco shall maintain a register in Form 15 and every manufacturer, who is also an exporter of tobacco products, shall maintain a register in Form 16. The registers maintained by processors and manufacturers shall be produced before the officers of the Board for inspection at any time on demand.