Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 102A in The U.P. Factories Rules, 1950 102A. [ Manner of choosing representative. [Added by Notification No. 975 (SM)/XXXVI-A-1284 (SM)-57, dated February 9, 1959.] - The representative of the workers of a committee for the purposes of sub-section (8) of Section 79 shall be chosen by election through ballot.]
