Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act] State of Himachal Pradesh - Subsection Section 56(2)(j) in Himachal Pradesh Societies Registration Act, 2006 (j)the procedure for appeal under sub section (2) of section 51 and fee for such appeal;