Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 2B in Epidemic Diseases Act, 1897 2B. Prohibition of violence against health-care service personnel and damage to property. No person shall indulge in any act of violence against a healthcare service personnel or cause any damage or loss to any property during an epidemic.
