Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] Union of India - Subsection Section 19(2)(c) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 (c)ensure that the crew provided is sufficiently huge and skilled to ensure the safety on those onboard and safe navigation;