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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(v) in The Orissa Cinemas (Regulation) Rules, 1964

(v)a single line writing diagram showing detail of the entire electrical installations from the supply station to the last light and fan points with specification and particulars of the material and equipment proposed to be used for the electrical installation;