Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Kerala - Subsection Section 174(a) in Kerala Factories Rules, 1957 (a)Staging shall not be erected over any open vessel unless the vessel is so constructed and ventilated to prevent the omission of vapour or fumes about such staging.
