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State of Meghalaya - Section

Section 125 in Meghalaya Municipal Act, 1973

125. List of licensed persons to be prepared.

- The Board shall, from time to time, cause to be prepared and entered in a book, to be kept by them, and to be opened to the inspection of any person interested therein, list of persons to whom during the then current half-year a license has been given and of the carts, carriages and animals in respect of which they have paid the fees.