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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2)(vi) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(vi)to enter into contracts, agreements or concession agreement with any person, entity, developer or organization as it may deem necessary for performing its functions;