Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 22 in The Amending Act, 1901 22. The entry relating to Mad. Act 2 of 1899 repealed by the Madras City Municipal Act, 1904 (Mad. 3 of 1904).
