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[Entire Act]
State of Odisha - Section
Section 66 in The Orissa Luxury Tax Rules, 1995
66. Court fee.
- The following is the scale of Court fee payable for the grant of copies -| Ordinary copy | Urgent copy | ||
| (i) | For every 150 words or less of type written documents. | Twenty-five paise | Fifty paise |
| (ii) | Authentication fees | Fifty paise | Seventy-five paise |