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State of Odisha - Section

Section 66 in The Orissa Luxury Tax Rules, 1995

66. Court fee.

- The following is the scale of Court fee payable for the grant of copies -
    Ordinary copy Urgent copy
(i) For every 150 words or less of type written documents. Twenty-five paise Fifty paise
(ii) Authentication fees Fifty paise Seventy-five paise