Section 2(e) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
(e)"Co-operative Society" means a Co-operative Society registered or deemed to be registered under the [Rajasthan Co-operative Societies Act, 1965] [Rajasthan co-operative societies Act, 1965 Repealed by Rajasthan Co-operative Societies Act, 2001 (Now see the New Act, 2001] The object of which is to provide financial assistance as defined in clause (f) on this section to its members and includes a cooperative land development bank;
