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State of West Bengal - Section
Section 42 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981
42. Sizes of rooms :
Every room intended for human habitation including Kitchen, Bath and W/C shall have an area of following size :| Typeofroom | MinimumSize | ||
| A. | Multipurpose room including kitchen | 12.5m2. Having a minimum width of 2.40m. | |
| B. | Bed room | … | 4 m. x 2.4 m. |
| C. | Kitchen | ||
| D. | Bath and W.C. (combined) | ... | 1.8 m. x 1.0 m. |
| or | |||
| (a) | Bath | ... | 1.00m. x 1.2m. |
| (b) | W.C. | ... | 0.9m. X 1.0m. |