Calcutta High Court
Sri Partha Saratha Roy vs Modula (India) Pvt.Ltd on 15 January, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP NO.301 OF 1994
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
SRI PARTHA SARATHA ROY
AND
MODULA (INDIA) PVT.LTD
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 15th January, 2014.
The Court : None appears on behalf of the parties. Let C.P.No.301 of 1994 be struck off the records.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
( PATHERYA, J.) sb.
sb.