Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Goa - Subsection Section 247(13) in Goa Prisons Rules, 2006 (13)Every interview shall be granted at a place reserved for the purpose, which shall generally be at or near the main gate of the prison.
