Rajasthan High Court - Jodhpur
Rajesh Jain vs Smt. Kalpana Kothari ... on 14 May, 2024
Author: Nupur Bhati
Bench: Nupur Bhati
[2024:RJ-JD:21522]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19730/2023
Rajesh Jain S/o Gyanchand Jain, Aged About 47 Years, R/o 19,
B.r.p.s.c. Colony, Ratidaag, Vaishali Nagar, Ajmer, Tehsil And
District Ajmer.
----Petitioner
Versus
1. Smt. Kalpana Kothari W/o Mahaveer Kothari, R/o
Folawaas, Jalore, Tehsil And District Jalore.
2. Somesh Sharma S/o Hajarilal Sharma, Printer And
Publisher Of Ms. Rashtradoot News Paper H.u.f.,
Sudharma M.i. Road, Jaipur.
----Respondents
For Petitioner(s) : Mr. Naresh Singh
For Respondent(s) : Mr. Girish Sankhla
HON'BLE DR. JUSTICE NUPUR BHATI
Order 14/05/2024
1. Learned counsel for the petitioner submits that the suit itself has been decided, therefore, the writ petition has become infructuous.
2. Accordingly, the writ petition is dismissed as having become infructuous.
3. Stay petition and all pending applications, if any, also stand dismissed.
(DR. NUPUR BHATI),J 63-amit/-
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