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State of Gujarat - Section

Section 4 in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

4.

The candidates who fails to pass the examination within the specified chances and specified period shall, notwithstanding such failure, be eligible to appear at any time in such examination, on payment of the examination fee as may be determined by the state Government from time to time and if he/she shall be eligible for promotion in Gujarat Education Service (Administrative Branch) Class-II post:Provided that such candidate shall not be entitled to claim seniority in the Gujarat Education Service (Administrative Branch) Class-II over those persons who may have been already promoted before such candidate becomes eligible for promotion on account his having passed the departmental examination later.