Rajasthan High Court - Jodhpur
Sc Mehta And Others Huf vs Union Of India on 7 February, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 2050/2022
SC Mehta & Others HUF
----Petitioner
Versus
Union Of India & Anr.
----Respondent
For Petitioner(s) : Ms. Twinkle Purohit on behalf of
Mr. Sanjeet Purohit through VC.
For Respondent(s) : Mr. K.K. Bissa through VC.
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 07/02/2022 Issue notice to the respondents. Shri K.K. Bissa, Advocate appears on their behalf. His name shall henceforth be shown in the cause list as counsel for the respondents.
Till next date of hearing, no coercive steps shall be taken against the petitioner in pursuance to the impugned notice dated 30.06.2021 (Annexure-2).
List on 15.02.2022.
(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 35-Tikam/-
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