Section 13 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006
13. Power to delegate.
- The Authority may by an order, direct that any power exercisable by it under this Act (except the power to make regulation) may also be exercised by the Chairperson or such officer of the Authority as may be specified in the order subject to such restrictions and conditions as may be specified therein.
