Section 61(9)(e) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

(e)the orders, if any, made by the Disciplinary Authority and the Inquiry Officer in regard to the inquiry.

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