Supreme Court - Daily Orders
M/S. Bls Infrastructure Ltd. vs M/S. Rajwant Singh on 7 February, 2020
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.32 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 867-
874/2020
(Arising out of impugned final judgment and order dated 07-11-2019
in CRLLP No. 315/2019 07-11-2019 in CRLLP No. 316/2019 07-11-2019
in CRLLP No. 317/2019 07-11-2019 in CRLLP No. 318/2019 07-11-2019
in CRLLP No. 319/2019 07-11-2019 in CRLLP No. 320/2019 07-11-2019
in CRLLP No. 321/2019 07-11-2019 in CRLLP No. 322/2019 passed by
the High Court Of Delhi At New Delhi)
M/S. BLS INFRASTRUCTURE LTD. Petitioner(s)
VERSUS
M/S. RAJWANT SINGH & ORS. Respondent(s)
(FOR ADMISSION )
Date : 07-02-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Maninder Singh,Sr.Adv.
Mr. Neeraj Gupta,Adv.
Mr. Deepak Goel, AOR
Ms. Ashita Chawla,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within 8 weeks.
(SUMAN WADHWA) (PRADEEP KUMAR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by GEETA AHUJA Date: 2020.02.07 17:10:59 IST Reason: