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Supreme Court - Daily Orders

M/S. Bls Infrastructure Ltd. vs M/S. Rajwant Singh on 7 February, 2020

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.32                           COURT NO.16                  SECTION II-C

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    867-
     874/2020

     (Arising            out of impugned final judgment and order dated 07-11-2019
     in CRLLP            No. 315/2019 07-11-2019 in CRLLP No. 316/2019 07-11-2019
     in CRLLP            No. 317/2019 07-11-2019 in CRLLP No. 318/2019 07-11-2019
     in CRLLP            No. 319/2019 07-11-2019 in CRLLP No. 320/2019 07-11-2019
     in CRLLP            No. 321/2019 07-11-2019 in CRLLP No. 322/2019 passed by
     the High            Court Of Delhi At New Delhi)

     M/S. BLS INFRASTRUCTURE LTD.                                      Petitioner(s)

                                                 VERSUS

     M/S. RAJWANT SINGH & ORS.                                         Respondent(s)

     (FOR ADMISSION )

     Date : 07-02-2020 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)             Mr.   Maninder Singh,Sr.Adv.
                                   Mr.   Neeraj Gupta,Adv.
                                   Mr.   Deepak Goel, AOR
                                   Ms.   Ashita Chawla,Adv.
     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice returnable within 8 weeks.

(SUMAN WADHWA) (PRADEEP KUMAR) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by GEETA AHUJA Date: 2020.02.07 17:10:59 IST Reason: