Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Karnataka - Subsection Section 52(1)(x) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (x)the remuneration and allowances including travelling and daily allowances, to be paid to persons employed on the business of the University;