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Delhi Chemical & Pharmaceutical Works ... vs Himgiri Realtors Pvt. Ltd. on 28 September, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.31                                 COURT NO.13                 SECTION XIV

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 26970/2015

     (Arising out of impugned final judgment and order dated 04/08/2015
     in IA No. 3160/2015 in OMP No. 392/2011 passed by the High Court Of
     Delhi At New Delhi)

     DELHI CHEMICAL & PHARMACEUTICAL
     WORKS PVT. LTD. & ORS.                                                 Petitioner(s)

                                                       VERSUS

     HIMGIRI REALTORS PVT. LTD.                                             Respondent(s)

     (With appln(s) for permission to file additional documents, interim
     relief and office report)

     Date : 28/09/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                         Mr.   Parijat Sinha, Adv.
                                         Mr.   Aavneesh Garg, Adv.
                                         Ms.   Reshmi Rea Sinha, Adv.
                                         Mr.   Gaurav Ghosh, Adv.
                                         Mr.   Somnath Banerjee, Adv.
                                         Mr.   S. C. Ghosh, Adv.
     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioners seeks permission to withdraw the special leave petition.

Permission granted.

The special leave petition is dismissed as withdrawn.

10:00:45 IST COURT MASTER COURT MASTER Reason: