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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 115(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)appears in newspapers, relates to a public meeting, or to an election to Parliament or Legislative Assembly or the Corporation or to candidature in respect of such election ; or