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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(1)The Forum shall submit a report to the Commission on the category-wise number of complaints received, redressed and pending for every quarter of calendar year within one month from the end of the preceding quarter.