Gujarat High Court
Dilipkumar Natwarlal Kothari & vs Parmanand Natwarlal Kothari & 6 on 20 August, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
C/CA/7341/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION
(FOR BRINGING HEIRS) NO. 7341 of 2014
In
FIRST APPEAL NO. 3991 of 2012
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DILIPKUMAR NATWARLAL KOTHARI & 1....Applicant(s)
Versus
PARMANAND NATWARLAL KOTHARI & 6....Respondent(s)
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Appearance:
MR NV GANDHI, ADVOCATE for the Applicant(s) No. 1 - 2
MR ASHOK K PADIA, ADVOCATE for the Respondent(s) No. 5
MR KV SHELAT, ADVOCATE for the Respondent(s) No. 1 - 4 ,
6.1 - 6.3
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 20/08/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE upon the proposed heirs of respondent no.2 i.e. respondents nos. 2.1 to 2.6 herein making it returnable on 19/09/2014.
(M.R. SHAH, J.) (K.J. THAKER, J.) Siji Page 1 of 1