Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (3)Except as mentioned herein, every person whose name is found on the electoral roll shall be entitled to be supplied with a ballot paper.
