Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 70 in The U.P. Narcotic Drugs Rules, 1986 70. Transport by commissariat Department. - Commissariat Department of armed forces, whom proceeding on active service, may transport opium lawfully obtained on requisition by the Officer Commanding.
